Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62SH(1)] [Section 62SH] [Entire Act]

State of Jharkhand - Subsection

Section 62SH(1)(a) in Bihar Factories Rules, 1950

(a)
(i)A degree in Chemistry or Diploma in Chemical Engineering or Technology with 5 years experience; or
(ii)A Master's Degree in Chemistry or a Degree in Chemical Engineering or Technology with 5 years, experience.