Section 1 in Arni University (Establishment and Regulation) Act, 2009
1. Short title and commencement.
(1)This Act may be called the Arni University (Establishment and Regulation) Act, 2009.(2)It shall come in to force on such [date] [ The Act come into force w.e.f. 4th day of November, 2009 vide Not. No. ED - AKa( 1)-23/2007 dated 3.11.2009, published in R.H.P. dated 4.11.2009 p. 5074.] as the State Government may, by notification in the Official Gazette, appoint.
