Section 1(2) in Arni University (Establishment and Regulation) Act, 2009
(2)It shall come in to force on such [date] [ The Act come into force w.e.f. 4th day of November, 2009 vide Not. No. ED - AKa( 1)-23/2007 dated 3.11.2009, published in R.H.P. dated 4.11.2009 p. 5074.] as the State Government may, by notification in the Official Gazette, appoint.
