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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Odisha - Subsection

Section 101(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)when electric vibrators are used in concreting work-
(i)such vibrators shall be earthed;
(ii)the leads of such vibrators shall be heavily insulated; and
(iii)the current shall be switched off when such vibrators are not in use.