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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)All the staff of the Institution shall work for the all-round development and well being of the children. The staff shall so conduct themselves that they are good role models for the children.