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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

12. Duties and Responsibilities of the Staff.

(1)All the staff of the Institution shall work for the all-round development and well being of the children. The staff shall so conduct themselves that they are good role models for the children.
(2)The staff should strive to help the children to be an asset to the Nation.
(3)The staff should treat the children humanely and not with contempt. Any staff member contravening this sub-rule will be liable for a major penalty.
(4)In addition to the above duties, the other duties of each category of staff, are prescribed in Schedule-3.