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[Cites 0, Cited by 0] [Section 82A(11)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(11)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)The interior of the cage shall be provided with a device that audibly indicate the floor the cage has reached and indicates that the door of the cage for entrance/exit is either open or closed.