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[Cites 0, Cited by 0] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(11) in The M.P. Bhumi Vikas Rules, 1984

(11)Lifts. - Wherever lift is required as per rules, provision of atleast one lift shall be made for the wheel chair user with the following cage dimensions of lift recommended for passenger lift of 13 persons capacity by Bureau of Indian Standards:-
Clear internal depth : 1100 mm.
Clear internal width : 2000 mm.
Entrance door width : 900 mm.
(a)A handrail not less than 600 mm. long at 1000 mm. above floor level shall be fixed adjacent to the control panel.
(b)The lift lobby shall be of an inside measurement of 1800 mm. x 1800 mm. or more;
(c)The time of an automatically closing door should be minimum 5 seconds and the closing speed should not exceed 0.25 Meter per Second;
(d)The interior of the cage shall be provided with a device that audibly indicate the floor the cage has reached and indicates that the door of the cage for entrance/exit is either open or closed.