Section 6(2) in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018
(2)The Standards Advisory Committee shall advise on policy matters relating to -(i)harmonious development of standards;(ii)establishment, publication, review and promotion of Indian Standards;(iii)collaboration with other standards formulating organisations within the country and abroad;(iv)Bureau's role in the activities of international organisations in relation to standards;(v)formulation of guidelines for the effective functioning of Division Councils and reviewing their activities;(vi)recognition or accreditation of institutions engaged in area of standards formulation in India or abroad;(vii)capacity building or trainings in area of standardisation;(viii)review standards formulation on important subjects and emerging fields and suggest improvements, constitution of joint committees in multi-disciplinary areas;(ix)other matters regarding standardisation.
