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State of Bihar - Section

Section 36 in The Bihar Municipal Election Rules, 2007

36. Maintenance of constituencywise reservation register.

- In connection with the reservation of the constituencies the population register in format prescribed by the State Election Commission will be got prepared wardwise at the municipality level through the District Magistrate and municipalitywise at the Commission level through the State Election Commission.Provided a copy of registers prepared at the municipality level will be furnished to the Commission by the District Magistrate and one copy of each register will be preserved in the municipality and district offices.