Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of West Bengal - Subsection

Section 116(1) in Kolkata Municipal Corporation Building Rules, 2009

(1)No garage shall be less than 2.5 m. x 5 m.