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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(1)(iv) in The Himachal Pradesh Police Act, 2007

(iv)render all requisite assistance to the members of the public, particularly elders, women, children, and the poor and indigent persons, against criminal exploitation by any person or organized group;