Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(1a) in The Kalyani University Act, 1981 (1a)[ The Pro-vice-Chancellor;] [Inserted by West Bengal Act No. 23 of 2017, dated 6.7.2017.]
