Section 9(1)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(b)Such colleges shall appoint departmental heads in each subject or group of subjects in commerce as the case may be for their Intermediate Section. The senior-most among the heads of the Department Incharge of the Intermediate Section:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 9(1)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994