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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(1)
(a)All constituent colleges and affiliated Degree Colleges under the Universities of Bihar shall allocate Teaching and Non-teaching Staff to the Intermediate Section of their institution under the provision of their respective University Acts.
(b)Such colleges shall appoint departmental heads in each subject or group of subjects in commerce as the case may be for their Intermediate Section. The senior-most among the heads of the Department Incharge of the Intermediate Section:
Provided that if such college is not in a position to allocate teachers independently to the Intermediate Section for dearth of hands, it shall report the matter to the Vice-Chancellor/Governing Body, as the case may be with a copy to the Intermediate Council and the State Government and send proposal for creation of additional posts according to requirement.
(c)Accounts of the Intermediate Section shall be maintained separately.