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Himachal Pradesh High Court

Rakesh Dhiman vs . Pnb & Another on 20 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rakesh Dhiman vs. PNB & another .

CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013 20.10.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.

Mr. Rohit, Advocate, vice counsel for respondent No.1.

Learned counsel for the petitioner seeks adjournment to have instructions.

r List on 15.12.2022.

(Satyen Vaidya) Judge 20th October, 2022 (kck) ::: Downloaded on - 20/10/2022 20:04:30 :::CIS