Himachal Pradesh High Court
Rakesh Dhiman vs . Pnb & Another on 20 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rakesh Dhiman vs. PNB & another .
CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013 20.10.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Rohit, Advocate, vice counsel for respondent No.1.
Learned counsel for the petitioner seeks adjournment to have instructions.
r List on 15.12.2022.
(Satyen Vaidya) Judge 20th October, 2022 (kck) ::: Downloaded on - 20/10/2022 20:04:30 :::CIS