Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 952] [Entire Act] State of Jharkhand - Subsection Section 952(b) in Bihar Education Code, 1961 (b)Building -(i)How is the repair work of the school building done annually and is it satisfactory?(ii)Is the accommodation for class work and residence adequate? If not, what is the plan for the remodelling and extension of the school building?
