Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(2)The Chancellor shall be the Head of the University and shall, when present, preside at convocation of the University.