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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Union Of India And Others vs Baldev Singh And Another on 17 January, 2018

Bench: Mahesh Grover, Rajbir Sehrawat

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                       CWP no. 15706 of 2016 (O&M)
                       Date of Decision : 17.01.2018

Union of India and others

                                                             ....Petitioner(s)
Versus

Baldev Singh and another
                                                             ...Respondent(s)


CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
        HON'BLE MR JUSTICE RAJBIR SEHRAWAT

Present :   Mr. Namit Kumar, Advocate for petitioners


MAHESH GROVER, J.(ORAL)

For orders see detailed order passed in CWP no.26270 of 2015 titled as 'Union of India and others vs. Mohan Lal Gupta and another' of the even date.




                                                           (Mahesh Grover)
                                                             Judge


17.01.2018                                                (Rajbir Sehrawat)
rekha                                                         Judge
Whether speaking/reasoned               Yes/No
Whether reportable                      Yes/No




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