Punjab-Haryana High Court
Union Of India And Others vs Baldev Singh And Another on 17 January, 2018
Bench: Mahesh Grover, Rajbir Sehrawat
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP no. 15706 of 2016 (O&M)
Date of Decision : 17.01.2018
Union of India and others
....Petitioner(s)
Versus
Baldev Singh and another
...Respondent(s)
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
HON'BLE MR JUSTICE RAJBIR SEHRAWAT
Present : Mr. Namit Kumar, Advocate for petitioners
MAHESH GROVER, J.(ORAL)
For orders see detailed order passed in CWP no.26270 of 2015 titled as 'Union of India and others vs. Mohan Lal Gupta and another' of the even date.
(Mahesh Grover)
Judge
17.01.2018 (Rajbir Sehrawat)
rekha Judge
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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