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State of Bihar - Section

Section 12 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

12. Amenities.

- (i) Functional and appropriate furniture is required number for instructional and other purposes.
(ii)The institution shall provide separate common rooms for male and female teacher educators/students-teachers.
(iii)Sufficient number of toilets, separate for male and female shall be made available for staff and students.
(iv)Arrangement may be made for parking of vehicles.
(v)Safe drinking water be provided in the institution.
(vi)Effective arrangement be made for regular cleaning of campus, water and toilet facilities, repair and replacement of furniture and other equipment.
Note. - In case of composite institution, the facilities of multipurpose hall, playground, library and laboratory (with proportionate addition of books and equipment.) and instructional space may be shared by various programmes.