Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of West Bengal - Subsection Section 121(2) in The Calcutta Improvement Act, 1911 (2)The capital account shall show separately all expenditure incurred by the Board on each improvement scheme [* * * *] [Words substituted and words omitted by W. B. Act 32 of 1955.].
