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State of West Bengal - Section

Section 121 in The Calcutta Improvement Act, 1911

121. Keeping capital account and revenue account. -

(1)The Board shall keep a capital account and a revenue account.
(2)The capital account shall show separately all expenditure incurred by the Board on each improvement scheme [* * * *] [Words substituted and words omitted by W. B. Act 32 of 1955.].