Madhya Pradesh High Court
Sheikh Rajjak vs Methodist Church Of India on 16 April, 2026
Author: Vishal Mishra
Bench: Vishal Mishra
1 SA-509-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 509 of 2023 (SHEIKH RAJJAK AND OTHERS Vs METHODIST CHURCH OF INDIA ) Dated : 16-04-2026 Parties through their counsel.
On the joint request of learned counsel for the parties, list the matter in week commencing 11th May, 2026 for consideration of I.A. No.20103/2023.
(VISHAL MISHRA) JUDGE Shbhnkr Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 16-04-2026 15:55:50