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[Cites 0, Cited by 0] [Section 1(3A)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3A)(b) in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982

(b)the usefulness or potential usefulness of such land for commercial, industrial, pisiculture or prawn-culture purposes.