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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(d) in The Punjab Livestock and Birds Diseases Act, 1948

(d)being a common carrier fails to cleanse or disinfect any vessel or vehicle used for the transport of [livestock or birds] in such manner as may be required under sub-section (1) of section 12 or as may be required by the Inspector under sub-section (2) of that section;