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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4)(i) in The Orissa Mining and Geology Service Rules, 1976

(i)[ [Group-A] [Substituted vide Orissa Gazette Extraordinary No. 366/26.3.1990-Notification-SRO No.142/90/15.3.1990.] Junior Grade post which may be designated as Deputy Director, Chemical Analysis.]