Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Haryana - Subsection Section 26(3) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009 (3)The funds and all moneys of the University shall be managed in such manner, as may be prescribed by the Statutes.
