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State of Haryana - Section

Section 26 in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

26. Funds and accounts.

(1)The University shall have a general fund to which shall be credited-
(a)its income from fees, grants, donations and gifts, if any;
(b)any contribution or grant made by the Central Government, the University Grants Commission, All India Council for Technical Education or like authority, any local authority or any corporation owned or controlled by the Government;
(c)endowments and other receipts.
(2)The University may have such other funds, as may be prescribed by the statutes.
(3)The funds and all moneys of the University shall be managed in such manner, as may be prescribed by the Statutes.
(4)The Government may, every year, provide grant-in-aid to facilitate and promote studies and research.