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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(3)(b) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(b)As per Section 32 of RTE Act, 2009 the Act applies to play schools imparting pre-school education and hence, the functions assigned to NCPCR and SCPCR under Section 32 of the RTE Act, 2009 should also apply in case of play schools as defined in point 2(5).