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[Cites 0, Cited by 0] [Section 66A] [Entire Act]

State of West Bengal - Subsection

Section 66A(1) in The West Bengal Factories Rules, 1958

(1)A notice containing the names of the persons working within the factory and who are trained in first air treatment and are in charge of the first aid boxes or cupboards and the names Of their work places shall be displayed conspicuously near each such box or cupboard.