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State of West Bengal - Section

Section 66A in The West Bengal Factories Rules, 1958

66A. Notice regarding first aid appliance

(1)A notice containing the names of the persons working within the factory and who are trained in first air treatment and are in charge of the first aid boxes or cupboards and the names Of their work places shall be displayed conspicuously near each such box or cupboard.
(2)In case of an ambulance room, the notice under sub-rule (1) shall further indicate the name, address and telephone number of the medical practitioner in charge and it shall be displayed conspicuously at or near the main entrance to the ambulance room,Rules 67 to 72 prescribed under [Section 46 and 112] [Substituted by ibid]