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State of Jharkhand - Section

Section 60 in Jharkhand Building Byelaws 2016

60. Structural Safety Design, Standards and other Services requirements.

- 60.1 All buildings shall comply with the standards as mentioned below:Structural Design: The structural design of foundation, elements of masonry, timber, plain concrete, reinforced concrete, prestressed concrete and structural steel shall be carried out in accordance with Part-6 of Group-2 structural design and related aspects, section-I loads, forces and effects] section-2 soils and foundations, section-3 Timber and bamboo, 3A timber, 3B bamboo, section-4 masonry, section-5 concrete, 5A plain and reinforced concrete, 5B pre stressed concrete and section-6 steel, section-7 prefabrication, systems building and mixed/composite construction, 7A prefabricated concrete, 7B systems building and mixed/composite construction of National Building Code of India, 2005 taking into consideration all relevant Indian Standards prescribed by Bureau of Indian Standards including the Indian Standard as given below for structural safety. In case of High Rise Buildings a Certificate of Under Taking for Hazard Safety Requirement shall be submitted in Form-XIV.
60.2For General Structural Safety