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Chota Nagpur Division - Section

Section 120 in Chota Nagpur Tenancy Act, 1908

120. Application of certain Sections. - When a notification has been published under Section 119, directing the making of a record, the provisions of Sections 83, 84, 87, 88, 90, 95 and 96, so far as they may be applicable, shall apply to such record as if it were a record-of-rights referred to in those Sections.