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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Daman and Diu - Subsection

Section 7(2) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(2)The amount referred to in sub-section (1) shall be in addition to the amount specified in the First Schedule or the Second Schedule, as the case may be.