Himachal Pradesh High Court
Ram Krishan & Anr vs . Ghambari Devi on 23 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ram Krishan & Anr vs. Ghambari Devi .
RSA No. 438 of 2007 23.03.2023 Present: Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for the appellants.
Mr. Nitin Thakur, Advocate, for respondent No.1(a).
Learned counsel for the appellants prays for an adjournment. Prayer allowed, as not opposed.
List after three weeks.
(Sushil Kukreja) Judge 23rd March, 2023 (himani) ::: Downloaded on - 23/03/2023 20:36:51 :::CIS