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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(17)(a) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(a)the sciences and technology of diagnosis, treatment (surgery and medicine) and control of diseases of domestic animals and includes, basic veterinary sciences and applied veterinary sciences; or