Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Odisha - Subsection Section 42(b) in The Orissa Ayurvedic Medicine Act, 1960 (b)who being a nurse registered under the Orissa Nurses and Midwives Registration Act, Orissa Act 7 of 1938, or a Health Visitor or a Dai attends on a case of labour.
