Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttar Pradesh - Subsection Section 44(3) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001 (3)A copy of the annual accounts and the balance sheet together with the audit report shall be submitted to the Board of Governors.
