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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(xv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xv)all outdoors for the use of the public be made open outward and in such a manner that when open they shall not obstruct any gangway of passage or stairway or landing;