Section 14(2)(a) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

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State of Uttar Pradesh - Subsection

Section 14(2)(a) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(a)shall place on his voting paper the word "one" or "first" in the space opposite the name of the candidate whom he chooses for his first preference; and

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State of Uttar Pradesh - Subsection

Section 14(2)(a) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963