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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(b) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(b)impedes the right of access to relevant records or documents or the right of entry conferred by these regulations, shall attract the relevant provisions under section 142 and 146 of the Act.