Section 81(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(1)A postal ballot paper shall be sent by post under certificate of posting to the elector together with,-(a)a declaration in Form 25;(b)a cover in Form 26;(c)a large cover addressed to the Returning Officer in Form 27; and(d)instructions for the guidance of the elector in Form 28: Provided that the Returning Officer may, in the case of a special voter deliver the ballot paper and forms, or cause them to be delivered, to such voter personally.
