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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(1)(d) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(d)instructions for the guidance of the elector in Form 28: Provided that the Returning Officer may, in the case of a special voter deliver the ballot paper and forms, or cause them to be delivered, to such voter personally.