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State of Rajasthan - Section

Section 89 in University of Udaipur Officers (Conditions of Service) Rules, 1976

89. Transmission of appeal.

- (i) The authority which made the order appealed against shall, without any avoidable delay, transmit to the appellate authority every appeal which is not withheld, together with its comments thereon and the relevant records.
(ii)The authority to which the appeal lies may direct transmission to it of any appeal withheld under rule 88 and thereupon such appeal shall be transmitted to the authority withholding the appeal and the relevant records.