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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The notification referred to in the sub-rule (1) shall, in case of election to the offices of the Presidents of Water Users Associations and members of Territorial Constituencies of Water Users Associations, be published in the concerned District Gazette.