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[Cites 0, Cited by 0] [Section 870] [Entire Act]

State of Rajasthan - Subsection

Section 870(2) in Rules of the High Court of Judicature for Rajasthan, 1952

(2)The fee for the inspection of a register in the Judicial Department shall be one rupee and fifty naye paise. In other respects the Rules contained in this chapter with reference to the inspection of record in any case or proceeding shall, with necessary modifications and adaptations, apply to the inspection of a register.