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State of Rajasthan - Section

Section 870 in Rules of the High Court of Judicature for Rajasthan, 1952

870. Inspection of registers.

(1)No one other than a Judge, the Registrar or a Gazetted Officer of the Court may inspect any register except on an order in writing of the Registrar & in the presence of the officer whose duty it is to keep such register; and no one other than a Judge or the Registrar may inspect any confidential register.
(2)The fee for the inspection of a register in the Judicial Department shall be one rupee and fifty naye paise. In other respects the Rules contained in this chapter with reference to the inspection of record in any case or proceeding shall, with necessary modifications and adaptations, apply to the inspection of a register.