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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Himachal Pradesh - Subsection

Section 72(2) in The Himachal Pradesh Police Act, 2007

(2)A Police District or a Police Sub-Division or a Police Station, created under sub-section (1), shall be called an `Urban Police District' or `Urban Police Sub-Division' or `Urban Police Station' as the case may be.