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State of Rajasthan - Section

Section 450 in Rules of the High Court of Judicature for Rajasthan, 1952

450. Choice of senior and fee for senior.

(a)The pupil may choose the senior with whom he desires to read, provided that no senior shall have more than four pupils at any time unless for some exceptional reason, approved by the High Court, the District Judge authorises him to have more.
(b)If the senior desires to charge a fee, it shall not exceed Rs. 150/-for the aforesaid six months' tuition.