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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(3)(c) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(c)administer an oath to the person challenged and other person offering to give evidence.